Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Maharashtra - Subsection Section 8(1) in The Maharashtra Gramdan Rules, 1966 (1)Every declaration received under sub-section (4) of section 5 by the Collector, shall be entered in a register which shall be maintained by an officer designated by the Collector in this behalf.
