Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Karnataka - Subsection Section 9(g) in The Karnataka Fire Force Act, 1964 (g)for sending members of the Force with appliances and equipment beyond the limits of any area in which this Act is in force for purpose of fire fighting in the neighborhood of such limits;
