Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Andhra Pradesh - Subsection Section 7(2) in Andhra Pradesh Electricity Reform (Transfer Scheme) Rules, 1999 (2)Subject to sub-rule (1), the personnel on the effective date of transfer notified for the purpose shall stand classified, transferred and allocated to the services of APGENCO or APTRANSCO in the manner specified in Sections 1 and 2 of Schedule-E.
