Supreme Court - Daily Orders
A.G. Perarivalan vs The State Of Tamil Nadu State Through ... on 24 November, 2021
Bench: L. Nageswara Rao, B.R. Gavai, B.V. Nagarathna
ITEM NO.805 COURT NO.5 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s)for Special Leave to Appeal (Crl.)No(s).10039-10040/2016
(Arising out of impugned final judgment and order dated 06-03-2015
in CRLOP No.4084/2015 06-03-2015 in CRLOP No. 5073/2015 passed by
the High Court Of Judicature At Madras)
A.G. PERARIVALAN Petitioner(s)
VERSUS
THE STATE OF TAMIL NADU STATE THROUGH
SUPERINTENDENT OF POLICE AND ANR. Respondent(s)
(Name of Dr. Joseph Aristotle S., Advocate may be shown for the
State of Tamil Nadu. )
Date : 24-11-2021 These petitions were mentioned today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
For Petitioner(s)
Mr. K. Paari Vendhan, AOR
For Respondent(s)
Mr. Arvind Kumar Sharma, AOR
Mr. B. V. Balaram Das, AOR
UPON being mentioned the Court made the following
O R D E R
Not to be deleted from the cause list of 07.12.2021.
(B.Parvathi) (Anand Prakash) Signature Not Verified Court Master Court Master Digitally signed by Charanjeet kaur Date: 2021.11.24 17:03:17 IST Reason: