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Union of India - Section

Section 13 in The Cyber Regulations Appellate Tribunal (Procedure) Rules, 2000

13.

/634G.S.R. 791(E), dated 17th October, 2000. - In exercise of the powers conferred by section 87 of the Information Technology Act, 2000 (21 of 2000), the Central Government hereby makes the following rules, namely :-