Section 1 in Regulation on Quality of Service of Dial-Up and Leased Line Internet Access Service, 2001
1. Short title, extent and commencement.
- (i) The title of this regulation shall be Regulation on Quality of Service of Dial-up and Leased Line Internet Access Service, 2001 (4 of 2001).(ii)This regulation shall be applicable to all the Basic Service Operators and Internet Service Providers including the incumbent operators viz. BSNL, MTNL and VSNL.(iii)This regulation shall come into effect from the date of its notification in the Official Gazette.
