Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14A] [Entire Act] State of Punjab - Subsection Section 14A(ii) in The Statutes of the Punjabi University (ii)there is no interruption in the two or more spells of service or the interruptions fall within condonable limits; and
