Section 6 in The Telecommunication Interconnection Usage Charges Regulation, 2003
6. Review .- [(i) The Authority may, from time to time, review and modify Interconnection Usage Charge and Access Deficit Charge.
(ii)The Authority may also at any time, suo motu , or on the basis of reported information in terms of clause(iv)of regulation (5) above or on reference from any affected party, and for good and sufficient reasons, review and modify any interconnection Usage Charge and Access Deficit Charge.]
