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[Cites 0, Cited by 0] [Section 32] [Entire Act]

NCT Delhi - Subsection

Section 32(3) in The Delhi School Education Rules, 1973

(3)In addition to the holidays referred to in sub-rule(2), leave may be granted to students preparing for the examinations of the Affiliating Board for such period as may be specified by that Board:Provided that preparatory leave shall be given only when the head of school is satisfied that the courses of study have been completed at the school.