Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 60] [Entire Act] Union of India - Subsection Section 60(a) in The Navy Act, 1957 (a)who knowingly makes or signs a false report, return, list, certificate, book, muster or other document to be used for official purposes; or
