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[Cites 0, Cited by 0] [Section 42(3)] [Section 42] [Entire Act]

NCT Delhi - Subsection

Section 42(3)(a) in The Delhi Narcotic Drugs Rules, 1985

(a)An authorisation or licence, except the licence in Form D.D. 5, shall remain in force from the date of issue till the 31 March, next following on which date it shall expire unless renewed.