Section 8(1)(iii) in U.P. Primary Agricultural Co-Operative Credit Societies Centralised Service Rules, 1976

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State of Uttar Pradesh - Subsection

Section 8(1)(iii) in U.P. Primary Agricultural Co-Operative Credit Societies Centralised Service Rules, 1976

(iii)To issue directions and to provide guidance to the regional and District Administrative Committee in respect of policy matters only for their proper functioning;

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State of Uttar Pradesh - Subsection

Section 8(1)(iii) in U.P. Primary Agricultural Co-Operative Credit Societies Centralised Service Rules, 1976