Chattisgarh High Court
Krishna Dutt Agnihotri vs State Of Chhattisgarh 44 Wps/3514/2019 ... on 9 May, 2019
Author: P. Sam Koshy
Bench: P. Sam Koshy
-1-
NAFR
HIGH COURT OF CHHATTISGARH AT BILASPUR
WPS No. 3501 of 2019
Robin Kujur S/o Shri Chounhas Kujur, Aged About 30 Years Posted As Sub-
Engineer At Engineering Division Ambikapur, R/o Collectorate Campus
Jashpur, District Jashpur, Chhattisgarh.
---- Petitioner
Versus
1. State Of Chhattisgarh Through The Secretary, Health And Family Welfare
Department, Mantralaya, Mahanadi Bhawan Naya Raipur, Chhattisgarh,
District : Raipur, Chhattisgarh
2. Chhattisgarh Medical Services Corporation Ltd., Through Its Managing
Director, 3rd Floor, Goving Sarang Vyavasayik Parisar, New Rajendra Nagar,
Raipur, Chhattisgarh, District : Raipur, Chhattisgarh
---Respondents
WPS No. 3504 of 2019
Krishna Dutt Agnihotri S/o Late Ram Dev Agnihotri Aged About 32 Years Posted As Sub Engineer At Engineering Division Ambikapur R/o Vasundhara Vihar, Ambikapur, District Sarguja Chhattisgarh.
---- Petitioner Versus
1. State Of Chhattisgarh Through The Secretary, Health And Family Welfare Department, Mantralaya, Mahanadi Bhawan Naya Raipur, Chhattisgarh., District : Raipur, Chhattisgarh
2. Chhattisgarh Medical Services Corporation Ltd. Through Its Managing Director 3rd, Floor, Goving Sarang Vyavasayik Parisar, New Rajendra Nagar Raipur District Raipur Chhattisgarh., District : Raipur, Chhattisgarh
---Respondents WPS No. 3514 of 2019 Shailesh Nageshwar S/o Shri S.R. Nageshwar Aged About 32 Years Posted As Sub-Engineer At Engineering Division Durg, R/o Vivekanand Nagar, Rajnandgaon, District- Rajnandgaon, Chhattisgarh.
---- Petitioner Versus
1. State Of Chhattisgarh Through The Secretary, Health And Family Welfare Department, Mantralaya, Mahanadi Bhawan Naya Raipur, Chhattisgarh., District : Raipur, Chhattisgarh
2. Chhattisgarh Medical Service Corporation Ltd, Through Its Managing Director 3rd Floor, Goving Sarang Vyavasayik Parisar, New Rajendra, Nagar, Raipur District Raipur Chhattisgarh., District : Raipur, Chhattisgarh
---Respondents For Petitioners : Mr.Ghanshyam Kashyap, Advocate. For respondent No.2 : Mr. C.J.K. Rao, Advocate. For State : Mr. Jitendra Pali, Dy. Advocate General.
-2-Hon'ble Shri Justice P. Sam Koshy Order on Board 09/05/2019
1. The challenge in these writ petitions is to the advertisement Annexure P-1 dated 19.12.2018 whereby the respondents have invited applications for the post of Sub-Engineer (Civil) in the different categories.
2. At the outset, the counsel appearing for both the parties submit that the issue involved in these writ petitions have already been decided by this Court in a bunch of writ petitions leading case of which was WPS No. 2229 of 2019 and other connected writ petitions decided on 25.04.2019.
3. Given the facts that all the parties admit that the issue involved already stands decided by this Court in the aforesaid writ petition i.e. WPS No.2229 of 2019, this Court is of the opinion that these writ petitions also can be disposed of in similar terms. Accordingly, these writ petitions also stand disposed of in similar terms and directions which have been given in the order dated 25.04.2019 passed by this Court in WPS No. 2229 of 2019 and other connected matters.
4. The orders and directions given in the said order shall also be applicable so far as the claim of the present petitioners are concerned.
5. All the writ petitions accordingly stand disposed of.
Sd/-
(P. Sam Koshy) Judge inder