Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Odisha - Subsection Section 6(2) in The Orissa Luxury Tax Rules, 1995 (2)The licence shall be issued in Form II specifying the particulars indicated therein and such particulars shall be described in the same terms as are used by the stockist in him application Form filed under Rule 5.
