Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Rajasthan High Court - Jodhpur

(Vijay Pal Dabi vs . State & Ors.) on 24 July, 2015

Bench: Gopal Krishan Vyas, Vijay Bishnoi

         IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                  AT JODHPUR



            D.B. CIVIL WRIT REVIEW PETITION No.104/2014
                      (Vijay Pal Dabi Vs. State & Ors.)

                          Date of Order   ::   24.07.2015

              HON'BLE MR. JUSTICE GOPAL KRISHAN VYAS
                HON'BLE MR. JUSTICE VIJAY BISHNOI


       Mr. Ripudaman Rajpurohit, for the petitioner.

                                    ====

Heard learned counsel for the petitioner. No case is made out to review the order because there is no error on record. Hence, this review petition is hereby dismissed.

(VIJAY BISHNOI), J. (GOPAL KRISHAN VYAS), J. arun