Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(5) in The Rajasthan University of Health Sciences Act, 2005

(5)The Vice-chancellor shall then, within such time as the State Government may fix, submit to it a report of the action taken or proposed to be taken by the Board.