Section 2(xv) in The Rajasthan Colonisation (Indira Gandhi Canal Project Government Land Allotment and Sale) Rules, 1967
(xv)[ "Advisory Committee" means a committee formed under Rule 12-A.] [Inserted vide Notification Published in Rajasthan Gazette, Extraordinary, Part IV-C, dated 9.8.1968 page 406 (w.e.f. 18-12-1967).]
