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Union of India - Section

Section 5 in Indian Medicine Central Council (Election) Rules, 1975

5. Returning Officer to hold the election.

- The Returning Officer shall call upon persons enrolled on the State Register of Indian Medicine as practitioner of Ayurveda, Siddha or Unani Systems of Medicine to elect such number or members, as is determined by the Central Government under clause (a) of subsection (1) of Section 3, to represent Ayurveda, Siddha or Unani System of Medicine, as the case may be.