Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] Union of India - Subsection Section 42(L) in The Prevention of Food Adulteration Rules, 1955 (L)[ MASALA. - [Every package of mixed masala fried in oil shall bear the following label:] [Inserted by G.S.R. 63(E), dated 5th February, 1976 (w.e.f. 5-8-1976).]-
