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[Cites 0, Cited by 0] [Section 63(5)] [Section 63] [Entire Act]

Union of India - Subsection

Section 63(5)(i) in THE UTTAR PRADESH REORGANISATION ACT, 2000

(i)to or by the successor States, in the case of an agreement under sub-section (2) or an order made under that sub-section;