Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Meghalaya - Subsection Section 5(1) in Meghalaya Forest Authority Act, 1991 (1)The Authority shall meet as often as may be necessary and matters in a meeting shall be decided by the majority of members present with the Chairman casting his vote only in case of a tie.
