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State of Rajasthan - Section

Section 5 in Rajasthan State Road Transport Service(Prevention of Ticketless Travel) Act, 1975

5. Obligation to show passes and ticket

- Every person travelling by a motor vehicle shall, on requisition of the conductor or any other servant of the corporation, authorised in this behalf, present his pass or ticket to such conductor or servant for examination at or before the end for the journey for which the pass or ticket was issued.