Supreme Court - Daily Orders
Subhash Chandra Bhatt vs Sunil Kumar on 15 September, 2020
Bench: L. Nageswara Rao, Hemant Gupta
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (C) NO.732/2020
IN
CIVIL APPEAL NO.9248/2019
SUBHASH CHANDRA BHATT & ORS. Petitioner(s)
VERSUS
SUNIL KUMAR & ORS. Respondent(s)
WITH
R.P.(C) No.764/2020 in C.A. No.9247/2019
O R D E R
Applications for oral hearing are rejected. No case is made out in these Review Petitions for review of the impugned orders in Civil Appeal Nos.9247 of 2019 and 9248 of 2019 passed by this Court, as the same does not suffer from any error of law which requires interference by this Court.
Hence, the Review Petitions must fail and are, accordingly, dismissed. Pending application(s), if any, shall stand disposed of.
.......................J. ( L. NAGESWARA RAO ) Signature Not Verified Digitally signed by BALA PARVATHI Date: 2020.09.18 16:07:00 IST Reason: ......................J. ( HEMANT GUPTA ) NEW DELHI, 15TH SEPTEMBER, 2020 ITEM NO.1002 SECTION X S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(C) No.732/2020 in C.A. No.9248/2019 (Arising out of impugned final judgment and order dated 06-12-2019 in C.A. No.9248/2019 passed by the Supreme Court Of India) SUBHASH CHANDRA BHATT & ORS. Petitioner(s) VERSUS SUNIL KUMAR & ORS. Respondent(s) (With applications for oral hearing, permission to file additional documents/facts/annexures) WITH R.P.(C) No.764/2020 in C.A. No.9247/2019 (X) (With applications for oral hearing, permission to file additional documents/facts/annexures) Date : 15-09-2020 These matters were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO HON'BLE MR. JUSTICE HEMANT GUPTA By Circulation UPON perusing papers the Court made the following O R D E R Applications for oral hearing are rejected. The Review Petitions are dismissed in terms of the signed order. Pending application(s), if any, shall stand disposed of.
(B.Parvathi) (Anand Prakash)
Court Master Court Master
(Signed order is placed on the file)