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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(4)(c) in The U.P. Sahkari Gram Vikas Banks Act, 1964

(c)the cash in hand and the balance with the banks and the book value or market value of securities under general funds, whichever is less; and