Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Bihar - Subsection Section 4(ix) in Bihar Outstanding Sportsperson Appointment Rules, 2014 (ix)In case of two or more than two sports persons having the same marks on the basis of the said sports achievements, the following priority shall be adopted for selection:-
