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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Madhya Pradesh - Subsection

Section 85(1) in The M.P. Panchayat Nirvachan Niyam, 1995

(1)The Security deposit made under Rule 33 shall either be returned to the person making it or his legal representative or be forfeited to the State Government in accordance with the provisions of this rule.