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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(29) in Periyar University Act, 1997

(29)to accept on behalf of the University, endowments, bequests, donations, grants and transfers of any movable and immovable properties made to it:Provided that all such endowments, bequests donations grants and transfers shall be reported to the Senate at its next meeting;