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[Cites 0, Cited by 0] [Section 85(6)] [Section 85] [Entire Act]

State of Jharkhand - Subsection

Section 85(6)(f) in Jharkhand Panchayat Raj Act, 2001

(f)Entire income accruing from any trust or endowment and all the amounts received by way of donation and contribution, in favour of the Panchayat Samiti ;