- Every dealer of seeds shall display in his place of business:-(a)the opening and closing stocks, on daily basis, of different seeds held by him;(b)a list indicating prices or rates of different seeds.[8A. Dealers to ensure certain standards in respect of seeds, - Every dealer of seeds in notified kind or variety or other than notified kind or variety of seeds shall ensure that the standards of quality of seeds claimed by him shall conform to the standards prescribed for the notified kind or variety of seeds under Section 6 of the Seeds Act, 1966+ (54 of 1966) and any other additional standards relating to size, colour and content of the label as may be specified.] [Inserted by Notification No. G.S.R. 444(E), dated 26.7.2006 (w.e.f. 30.12.1983)]
