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[Cites 0, Cited by 0] [Section 19(4)] [Section 19] [Entire Act]

State of Telangana - Subsection

Section 19(4)(e) in Telangana State Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Rules, 2014

(e)Delete the entries of mortgage in case the lending agency issues letter towards full payment of loans taken;