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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(2) in Andhra Pradesh School Education Management (Community Participation) Rules, 1998

(2)The Inspecting Officer shall notify the date and time on the notice board of the school at which all students shall attend the school along with one of their parents :Provided that in case of Adult Education Center or a Continuous Education Center, the presence of the parents is not necessary.