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State of Madhya Pradesh - Section

Section 6 in The M.P. Zila Yojna Samiti Nirvachan Niyam, 1995

6. Identify of elected members.

- Every member present in the meeting shall he required to furnish a certificate from the Chief Executive Officer of the Zila Panchayat or the Commissioner of Municipal Corporation or the Chief Municipal Officer of a Municipal Council or the Nagar Panchayat, as die case may he. to the effect that he is an elected member of that body.