Section 2(2)(b) in Bombay Lotteries (Control and Tax) and Prize Competitions (Tax) Act, 1958

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Bombay Presidency - Subsection

Section 2(2)(b) in Bombay Lotteries (Control and Tax) and Prize Competitions (Tax) Act, 1958

(b)documents or other matters shall be deemed to be distributed if they are distributed to persons or places whether within or without the State and the expression "distribution" shall be construed accordingly; and

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Bombay Presidency - Subsection

Section 2(2)(b) in Bombay Lotteries (Control and Tax) and Prize Competitions (Tax) Act, 1958