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State of Punjab - Section

Section 18 in Punjab Boiler Operation Engineers' Rules, 2001

18. Examiner's fees.

- The fee after deduction of actual expenditure incurred in connection with the conduct of examination specified in clause (1) of rule 11, shall be divided between the members of the Board of Examiners, who take part in the examination of where there is no examination, between the members, who grant the certificates, and the staff dealing with the examination, in the ratio of 2 : 1 that is 2/3rd to the members and 1/3rd to the staff.IV-Examination