Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 8 in Andhra Pradesh Goods and Services Tax (Second Amendment) Rules , 2022 8. In rule 60 of the said rules, in sub-rule (7), for the words " auto-drafted ", the words " auto generated " shall be substituted ;
