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Bombay High Court

Asif Khan @ Juned @ Abdulla Bashir Khan vs The State Of Maharashtra on 2 November, 2018

                                    (1)                               crap186.17

             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        BENCH AT AURANGABAD

                      CRIMINAL APPEAL NO. 186 OF 2017
                            WITH APEAL/184/2017 

               ASIF KHAN @ JUNED @ ABDULLA BASHIR KHAN
                                VERSUS
                       THE STATE OF MAHARASHTRA

Smt.A.N.   Ansari,   Advocate   for   the   appellant   in   Cri. 
Appeal No. 186 of 2017.
Mr.K.B. Jadhavar, APP for the respondent/State.

                                    CORAM :  S.M.GAVHANE,J.

DATED : 02.11.2018 P.C. :-

1. Learned Counsel for the appellant in Criminal Appeal No.186 of 2017 is present. None present for the appellant in Criminal Appeal No.184 of 2017. The appellants in both the appeals are in jail. By way of opportunity to the appellant in Criminal Appeal No.184 of 2017, stand over to 10.12.2018.

[S.M.GAVHANE,J.] snk/2018/OCT18/crap186.17 ::: Uploaded on - 02/11/2018 ::: Downloaded on - 03/11/2018 02:39:16 :::