Bombay High Court
Asif Khan @ Juned @ Abdulla Bashir Khan vs The State Of Maharashtra on 2 November, 2018
(1) crap186.17
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CRIMINAL APPEAL NO. 186 OF 2017
WITH APEAL/184/2017
ASIF KHAN @ JUNED @ ABDULLA BASHIR KHAN
VERSUS
THE STATE OF MAHARASHTRA
Smt.A.N. Ansari, Advocate for the appellant in Cri.
Appeal No. 186 of 2017.
Mr.K.B. Jadhavar, APP for the respondent/State.
CORAM : S.M.GAVHANE,J.
DATED : 02.11.2018 P.C. :-
1. Learned Counsel for the appellant in Criminal Appeal No.186 of 2017 is present. None present for the appellant in Criminal Appeal No.184 of 2017. The appellants in both the appeals are in jail. By way of opportunity to the appellant in Criminal Appeal No.184 of 2017, stand over to 10.12.2018.
[S.M.GAVHANE,J.] snk/2018/OCT18/crap186.17 ::: Uploaded on - 02/11/2018 ::: Downloaded on - 03/11/2018 02:39:16 :::