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[Cites 0, Cited by 0] [Section 18DA(2)] [Section 18DA] [Entire Act]

Union of India - Subsection

Section 18DA(2)(b) in Income Tax Rules, 1962

(b)intimate the change, if any, in its memorandum of association and articles of association relating to its main objects and forward the altered copy of its memorandum of association and articles of association to the prescribed authority;