Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(2)(a) in Bihar Electricity Regulatory Commission (Licencing for Transmission of Electricity) Regulations, 2007

(a)until the objections, if any, received by the Commission in response to publication of the application have been considered by it: