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[Cites 0, Cited by 0] [Section 267(3)] [Section 267] [Entire Act]

NCT Delhi - Subsection

Section 267(3)(a) in The New Delhi Municipal Council Act, 1994

(a)deposit any rubbish, filth and other polluted and obnoxious matter in any street or on the verandah of any building or on any unoccupied ground alongside any street or on the bank of a water course; or