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[Cites 0, Cited by 0] [Section 140B] [Entire Act]

Union of India - Subsection

Section 140B(2) in Aircraft Rules, 1937

(2)The Operations Manual shall, in addition to any other relevant information, contain the following, that is to say-
(a)instructions outlining the responsibilities of operations personnel pertaining to the conduct of flight operations;
(b)the flight crew for each stage of all routes to be flown including the designation of the succession of command;
(c)in-flight procedure;
(d)emergency flight procedure;
(e)the minimum safe flight altitude for each route to be flown;
(f)the circumstances in which a radio listening watch is to be maintained;
(g)a list of the navigational equipments to be carried.