Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Bombay Presidency - Subsection Section 4(3) in Bombay Khadi and Village Industries Act, 1960 (3)The Chairman and other members shall receive such [emoluments-Subs, by Gujarat 17 of 1965] as may be prescribed.
