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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(9) in Special Rules Under Section 21 of the Act for the Management of the Wen-Lock downs Reserved Forest in the Nilgiris as a Pasturage and Recreation Ground

(9)Golfing within the reserve shall be permitted free but no new golf-course shall be laid down without the Collector's permission nor shall any building connected with the game be erected without his sanction.