Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(3) in The Static And Mobile Pressure Vessels (Unfired) Rules, 1981

(3)On completion of transfer before the vehicle is allowed to leave the licensed premises it shall be weighed over a weigh-bridge to ascertain the quantity of the compressed gas filled therein, if the vehicle is filled with a liquefiable gas.