Supreme Court - Daily Orders
Inderjeet Singh vs The State Of Punjab Home Department on 19 March, 2018
Author: Deepak Gupta
Bench: Deepak Gupta
ITEM NO.39 COURT NO.12 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s).21132/2017
INDERJEET SINGH & ANR. Petitioner(s)
VERSUS
STATE OF PUNJAB & ORS. Respondent(s)
Date : 19-03-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DEEPAK GUPTA
[IN CHAMBER]
For Petitioner(s)
Petitioner-in-person (NP)
For Respondent(s)
The Court made the following
O R D E R
The matter has been called out twice, but the petitioner is not present. Even the order dated 29.01.2018 has not been complied with. The special leave petition is dismissed for non- prosecution.
(SANJAY KUMAR-I) (ANJU DUA)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
MEENAKSHI KOHLI
Date: 2018.03.21
16:58:12 IST
Reason: