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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Goa - Subsection

Section 90(5) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(5)Persons selected for Board's service shall ordinarily start on the minimum of the time-scale provided; however it shall always be competent for the Board to fix the starting pay of any deserving candidate at any subsequent stage in the time-scale including the maximum.