Delhi High Court - Orders
Pr. Commissioner Of Income Tax-1, Delhi vs M/S Dart Infrabuild (P) Ltd on 6 October, 2022
Author: Manmohan
Bench: Manmohan, Manmeet Pritam Singh Arora
$~25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 10/2022
PR. COMMISSIONER OF
INCOME TAX-1, DELHI ..... Appellant
Through : Ms. Easha Kadian, Advocate for
Mr.Sanjay Kumar, Senior Standing
Counsel for Revenue.
versus
M/S DART INFRABUILD (P) LTD. ..... Respondent
Through : Mr. Salil Agarwal, Senior Advocate
with Mr.Madhur Agarwal, Advocate.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 06.10.2022 Mr. Sanjay Kumar, learned Senior Standing Counsel for the Appellant-Revenue, is in personal difficulty.
In the interest of justice, re-notify on 18th January, 2023.
MANMOHAN, J MANMEET PRITAM SINGH ARORA, J OCTOBER 6, 2022 j Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:07.10.2022 19:51:50