Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 349] [Entire Act] State of Tamilnadu - Subsection Section 349(6) in Chennai City Municipal Corporation Act, 1919 (6)for the cleansing of latrines, earth-closets, ash-puts and, cess-pools, and the keeping of latrines supplied with sufficient water for flushing;
