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[Cites 0, Cited by 0] [Section 1A] [Entire Act]

State of Assam - Subsection

Section 1A(xxxv) in The Assam Excise Rules, 2016

(xxxv)"Manufactory" means the premises where India made foreign liquor/ Beer/ Wine is manufactured and stored without payment of duty under the licences for compounding, blending and bottling of foreign liquor and includes a brewery where beer is brewed and winery where wine is produced;