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State of Gujarat - Section

Section 19 in Gujarat Professional Post-Graduate Medical Educational Courses (Regulation of Admission) Rules, 2018

19. Forward the list of Admission to MCI / DGHS.

- After completion of the admission process, the final list of all admitted students to colleges and institutions shall be forwarded to the Medical Council of India and the Director General of Health Services (DGHS), Government of India in hard copy and soft copy under intimation to the Health and Family Welfare Department, Government of Gujarat. The list of admitted student shall be uploaded on MCI portal and the hard copy shall be submitted to the MCI and DGHS by all the Colleges and Institutions.