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[Cites 0, Cited by 0] [Section 14(20)] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(20)(a) in Orissa Minor Minerals Concession Rules, 2004

(a)one hundred meters from any railway line (except under and in accordance with the written permission of the Railway Administration concerned), National Highway, late Highway or any reservoir; or